Bechu Ram Pasi vs Central Administrative Tribunal ...
2013 Latest Caselaw 7044 ALL

Citation : 2013 Latest Caselaw 7044 ALL
Judgement Date : 20 November, 2013

Allahabad High Court

Bechu Ram Pasi vs Central Administrative Tribunal ... on 20 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 61685 of 2013
 

 
Petitioner :- Bechu Ram Pasi
 
Respondent :- Central Administrative Tribunal Alld.Bench & 4 Ors.
 
Counsel for Petitioner :- Rishu Mishra,Uma Kant
 
Counsel for Respondent :- A.S.G.I.,Vikas Budhwar
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Civil Misc. Correction Application.

In second paragraph of the order dated 12.11.2013, in place of words "15.11.2013", the words "29.10.2013" be read.

The application is allowed.

Order Date :- 20.11.2013

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