Smt. Manju Devi vs State Of U.P. And 4 Others
2013 Latest Caselaw 7043 ALL

Citation : 2013 Latest Caselaw 7043 ALL
Judgement Date : 20 November, 2013

Allahabad High Court

Smt. Manju Devi vs State Of U.P. And 4 Others on 20 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21476 of 2013
 

 
Petitioner :- Smt. Manju Devi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sanjay Kumar Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the petitioner to press this petition.

List this matter in the next cause list for hearing on admission.

Order Date :- 20.11.2013

Monika

Download the LatestLaws.com Mobile App