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Lakh Ram Chaudhari vs State Of U.P. And Others
2013 Latest Caselaw 7026 ALL

Citation : 2013 Latest Caselaw 7026 ALL
Judgement Date : 19 November, 2013

Allahabad High Court
Lakh Ram Chaudhari vs State Of U.P. And Others on 19 November, 2013
Bench: Tarun Agarwala



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 2196 of 2013
 

 
Petitioner :- Lakh Ram Chaudhari
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- M.P. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

List has been revised. No one appears to press the writ petition.

Dismissed for want of prosecution.

Order Date :- 19.11.2013

Bhaskar

(Tarun Agarwala, J.)

 

 

 
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