Citation : 2013 Latest Caselaw 7025 ALL
Judgement Date : 19 November, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 62972 of 2013 Petitioner :- Dr. Kamalesh Singh And Another Respondent :- University Of Allahabad Thru V.C./Registrar And 2 Ors. Counsel for Petitioner :- Smt. Arti Raje Counsel for Respondent :- Ram Gopal Tripathi Hon'ble Rajes Kumar,J.
Hon'ble Mahesh Chandra Tripathi,J.
List on 26.11.2013 on the top of the list along with the record of Writ Petition Nos. 23113 of 2004, 23869 of 2004 and 66835 of 2012 giving complete details of the parties.
Order Date :- 19.11.2013
OP
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