Dr. Surendra Singh vs State Of U.P.& 7 Ors.
2013 Latest Caselaw 6999 ALL

Citation : 2013 Latest Caselaw 6999 ALL
Judgement Date : 18 November, 2013

Allahabad High Court

Dr. Surendra Singh vs State Of U.P.& 7 Ors. on 18 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 62821 of 2013
 

 
Petitioner :- Dr. Surendra Singh
 
Respondent :- State Of U.P.& 7 Ors.
 
Counsel for Petitioner :- Prateek Tyagi,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Anurag Khanna,V.C.Tiwari
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Put up day after tomorrow (20.11.2013) as fresh along with the record of Writ Petition Nos. 1765 of 1996 and 23020 of 1993.

Order Date :- 18.11.2013

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