Dr. Gopal Das Gupta vs Union Of India & 5 Ors.
2013 Latest Caselaw 6989 ALL

Citation : 2013 Latest Caselaw 6989 ALL
Judgement Date : 14 November, 2013

Allahabad High Court

Dr. Gopal Das Gupta vs Union Of India & 5 Ors. on 14 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 62481 of 2013
 

 
Petitioner :- Dr. Gopal Das Gupta
 
Respondent :- Union Of India & 5 Ors.
 
Counsel for Petitioner :- Udai Chandani
 
Counsel for Respondent :- A.S.G.I.,Ajit Kr. Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri Ajit Kumar Singh, learned counsel appearing on behalf of respondent nos. 2 to 6, may file counter affidavit within a period of two weeks.

Put up on 28.11.2013 as fresh.

The result of the interview shall be subject to the decision of the writ petition.

Order Date :- 14.11.2013

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