Ram Das @ Tarri And Another vs State Of U.P.
2013 Latest Caselaw 6949 ALL

Citation : 2013 Latest Caselaw 6949 ALL
Judgement Date : 11 November, 2013

Allahabad High Court

Ram Das @ Tarri And Another vs State Of U.P. on 11 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12534 of 2012
 

 
Applicant :- Ram Das @ Tarri And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sobhit Saxena,Apul Misra
 
Counsel for Opposite Party :- Govt. Advocate,Anuj Bajpae
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Let progress report of the trial be called along with comments of the P.O. by the next date fixed in the matter.

List this matter on 27.11.2013.

Order Date :- 11.11.2013

Monika

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