Krishi Utpadan Evam Vuipran ... vs State Of U.P. And Another
2013 Latest Caselaw 6946 ALL

Citation : 2013 Latest Caselaw 6946 ALL
Judgement Date : 11 November, 2013

Allahabad High Court

Krishi Utpadan Evam Vuipran ... vs State Of U.P. And Another on 11 November, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 64931 of 2012
 

 
Petitioner :- Krishi Utpadan Evam Vuipran Sahkari Samiti Ltd.
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Suresh Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

No one appears for the petitioner to press the petition.

The petition is dismissed for non prosecution.

Interim order, if any, stands discharged.

Order Date :- 11.11.2013

Priyanka

Download the LatestLaws.com Mobile App