Garments Export Workers Trade ... vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 6945 ALL

Citation : 2013 Latest Caselaw 6945 ALL
Judgement Date : 11 November, 2013

Allahabad High Court

Garments Export Workers Trade ... vs State Of U.P. Thru Secy. And Others on 11 November, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 34541 of 2012
 

 
Petitioner :- Garments Export Workers Trade Union (Regd.) And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Vivekanand Mishra,Hari Prakash Mishra
 
Counsel for Respondent :- C.S.C.,Ramendra Pratap Singh,Yogesh Kumar Sinha
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri R.P. Singh, learned counsel for the respondents.

List on 20.11.2013 peremptorily at the top of the cause list.

Order Date :- 11.11.2013

Priyanka

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