Ateeq Ahmad vs State Of U.P.
2013 Latest Caselaw 6937 ALL

Citation : 2013 Latest Caselaw 6937 ALL
Judgement Date : 8 November, 2013

Allahabad High Court

Ateeq Ahmad vs State Of U.P. on 8 November, 2013

Bench: Rajes Kumar, Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL APPEAL No. - 3668 of 2005
 

 
Appellant :- Ateeq Ahmad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.M. Zaidi,A.K. Verma,Ankit Saran,Raghuvendra Dwivedi,S.K. Verma,S.K.Nigam,S.K.Srivastava,S.R. Verma,V.K.Tripathi
 
Counsel for Respondent :- Govt. Advocate,K. Singh,S.K. Singh,S.K.Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mrs. Jayashree Tiwari,J.

Criminal Misc. (III) Bail Application No. 285434 of 2012.

This is the third bail application nominated to the Bench in which one of us ( Jayashree Tiwari, J.) is the member on the ground that other two bail applications have been disposed of by a Bench in which she was member.

Hon'ble Mrs. Justice Jayashree Tiwari desires that the matter may be released.

In view of the above, the matter is released. Office is directed to place the file before Hon'ble the Chief Justice for necessary order.

Order Date :- 8.11.2013