Citation : 2013 Latest Caselaw 6930 ALL
Judgement Date : 8 November, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25800 of 2013 Applicant :- Sanjay Opposite Party :- State Of U.P. Counsel for Applicant :- S.N. Rai,S.K. Rai Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
The case is released.
List this case before another bench after obtaining nomination from Hon'ble the Chief Justice.
Order Date :- 8.11.2013
Monika
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