Rambadhi Chaurasiya vs State Of U.P. & Others
2013 Latest Caselaw 6929 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 
Case :- WRIT TAX No. - 621 of 2006
 
Petitioner :- Rambadhi Chaurasiya
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Tariq Maqbool,T.M.Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mrs. Jayashree Tiwari,J.

Civil Misc. Delay Condonation Application.

Heard learned counsel for the parties.

Cause shown is sufficient. The delay in filing the recall application is condoned. The application is allowed.

Order Date :- 8.11.2013

OP

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Case :- WRIT TAX No. - 621 of 2006

Petitioner :- Rambadhi Chaurasiya

Respondent :- State Of U.P. & Others

Counsel for Petitioner :- Tariq Maqbool,T.M.Khan

Counsel for Respondent :- C.S.C.

Hon'ble Rajes Kumar,J.

Hon'ble Mrs. Jayashree Tiwari,J.

Civil Misc. Restoration Application.

Heard learned counsel for the parties.

Cause shown is sufficient. The application is allowed. The order dated 12.4.2013 is recalled and the application is restored to its original number.

Order Date :- 8.11.2013

OP

Case :- WRIT TAX No. - 621 of 2006

Petitioner :- Rambadhi Chaurasiya

Respondent :- State Of U.P. & Others

Counsel for Petitioner :- Tariq Maqbool,T.M.Khan

Counsel for Respondent :- C.S.C.

Hon'ble Rajes Kumar,J.

Hon'ble Mrs. Jayashree Tiwari,J.

Civil Misc. Delay Condonation Application.

Heard learned counsel for the parties.

Cause shown is sufficient. The delay in filing the restoration application is condoned. The application is allowed.

Order Date :- 8.11.2013

OP

Case :- WRIT TAX No. - 621 of 2006

Petitioner :- Rambadhi Chaurasiya

Respondent :- State Of U.P. & Others

Counsel for Petitioner :- Tariq Maqbool,T.M.Khan

Counsel for Respondent :- C.S.C.

Hon'ble Rajes Kumar,J.

Hon'ble Mrs. Jayashree Tiwari,J.

Civil Misc. Restoration Application No.267375 of 2012

Heard learned counsel for the parties.

Cause shown is sufficient. The application is allowed. The order dated 1.2.2010 is recalled and the writ petition is restored to its original number.

Order Date :- 8.11.2013

OP

Hon'ble Rajes Kumar,J.

Hon'ble Mrs. Jayashree Tiwari,J.

The order dated 1.2.2010 is recalled and the writ petition is restored to its original number.

For order see order of date passed on restoration application.

Order Date :- 8.11.2013

OP

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Hon'ble Rajes Kumar,J.

Hon'ble Mrs. Jayashree Tiwari,J.

List before the appropriate Bench. It shall not be treated as tied up or part heard to this Bench.

Order Date :- 8.11.2013

OP