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M/S Wazir Chand & Co. Pvt. Ltd. vs Union Of India & Another
2013 Latest Caselaw 6916 ALL

Citation : 2013 Latest Caselaw 6916 ALL
Judgement Date : 7 November, 2013

Allahabad High Court
M/S Wazir Chand & Co. Pvt. Ltd. vs Union Of India & Another on 7 November, 2013
Bench: Sunil Ambwani, Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 1070 of 2006
 

 
Petitioner :- M/S Wazir Chand & Co. Pvt. Ltd.
 
Respondent :- Union Of India & Another
 
Counsel for Petitioner :- Rakesh Ranjan Agrawal,Suyash Agarwal
 
Counsel for Respondent :- S.C.,A.N. Mahajan,Ashok Kumar,Bharatji Agarwal,D. Awasthi,G. Krishna,R.K. Upadhyay,S. Chopra
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For order, see our order of date passed on the separate sheets of Writ Tax No.523 of 2006.

Order Date :- 7.11.2013

Mukesh

 

 

 
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