Dr. Vinod Kumar vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 6915 ALL

Citation : 2013 Latest Caselaw 6915 ALL
Judgement Date : 7 November, 2013

Allahabad High Court

Dr. Vinod Kumar vs State Of U.P.& 2 Ors. on 7 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 55833 of 2013
 

 
Petitioner :- Dr. Vinod Kumar
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- K.K.Arora
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

On the request of learned counsel for the petitioner, put up on 13.11.2013 as fresh.

Order Date :- 7.11.2013

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