Vinay Khetan vs Union Of India & Others
2013 Latest Caselaw 6907 ALL

Citation : 2013 Latest Caselaw 6907 ALL
Judgement Date : 7 November, 2013

Allahabad High Court

Vinay Khetan vs Union Of India & Others on 7 November, 2013

Bench: Sunil Ambwani, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 903 of 2006
 

 
Petitioner :- Vinay Khetan
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- Vivek Kohli,Nandini Gidwaney,Vinay Saran
 
Counsel for Respondent :- S.C.,A.N. Mahajan,Ashok Kumar,Bharat Ji Agarwal,D. Awasthi,G. Krishna,R.K. Upadhyay,S. Chopra
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For order, see our order of date passed on the separate sheets of Writ Tax No.523 of 2006.

Order Date :- 7.11.2013

Mukesh

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