Upendra Gond vs State Of U.P.
2013 Latest Caselaw 6903 ALL

Citation : 2013 Latest Caselaw 6903 ALL
Judgement Date : 7 November, 2013

Allahabad High Court

Upendra Gond vs State Of U.P. on 7 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23762 of 2013
 

 
Applicant :- Upendra Gond
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Awadhesh Kumar
 
Counsel for Opposite Party :- Govt. Advocate,K.N.Mishra
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the accused applicant to press this bail application.

Learned counsel for the respondent is present.

List this matter in the next cause list.

Order Date :- 7.11.2013

Monika

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