M/S Wazir Chand & Other Pvt. Ltd. & ... vs Union Of India Thru' Secretary, ...
2013 Latest Caselaw 6900 ALL

Citation : 2013 Latest Caselaw 6900 ALL
Judgement Date : 7 November, 2013

Allahabad High Court

M/S Wazir Chand & Other Pvt. Ltd. & ... vs Union Of India Thru' Secretary, ... on 7 November, 2013

Bench: Sunil Ambwani, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 1377 of 2006
 

 
Petitioner :- M/S Wazir Chand & Other Pvt. Ltd. & Others
 
Respondent :- Union Of India Thru' Secretary, Min. Of Law & Justice & Anr.
 
Counsel for Petitioner :- Rakesh Ranjan Agrawal,Suyash Agarwal,Syed Ali Murtuza
 
Counsel for Respondent :- S.C.,A.N. Mahajan,Ashok Kumar,Bharat Ji Agarwal,D. Awasthi,G. Krishna,R.K. Upadhyaya,S. Chopra
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For order, see our order of date passed on the separate sheets of Writ Tax No.523 of 2006.

Order Date :- 7.11.2013

Mukesh

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