Jaipal Yadav And Another vs State Of U.P. And Another
2013 Latest Caselaw 6890 ALL

Citation : 2013 Latest Caselaw 6890 ALL
Judgement Date : 7 November, 2013

Allahabad High Court

Jaipal Yadav And Another vs State Of U.P. And Another on 7 November, 2013

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 29882 of 2013
 

 
Applicant :- Jaipal Yadav And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vijay Singh Sengar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

Heard learned counsel for the parties.

The time extension application no. 320822 of 2013 is mis-conceived.

Accordingly, it is rejected.

Order Date :- 7.11.2013

S.Ali

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