Citation : 2013 Latest Caselaw 6889 ALL
Judgement Date : 7 November, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29886 of 2013 Applicant :- Munna Musahar Opposite Party :- State Of U.P. Counsel for Applicant :- Abhishek Kumar,Asitabh Kumar,Dushyant Kumar Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Heard learned counsel for the applicant.
Let counter affidavit be filed within two weeks.
Rejoinder affidavit, if any, may also be filed within one week thereafter.
List immediately thereafter.
Order Date :- 7.11.2013
Monika
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