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Ashok Kumar Yagik vs Hon'Ble High Court Of Judicature ...
2013 Latest Caselaw 6876 ALL

Citation : 2013 Latest Caselaw 6876 ALL
Judgement Date : 6 November, 2013

Allahabad High Court
Ashok Kumar Yagik vs Hon'Ble High Court Of Judicature ... on 6 November, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 59518 of 2013
 

 
Petitioner :- Ashok Kumar Yagik
 
Respondent :- Hon'Ble High Court Of Judicature At Alld.Thru R.G & 2 Ors.
 
Counsel for Petitioner :- Anoop Trivedi
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri Prabhat Agarwal, Advocate, states that he has filed caveat on behalf of respondent no. 3 on 29.10.2013. The copy of the caveat has not been sent. However, learned counsel for the petitioner provided one copy of the writ petition to Sri Prabhat Agarwal, Advocate. Sri Manish Goyal, Advocate, appears on behalf of respondent nos. 1 and 2.

All the respondents may file counter affidavit within four weeks.

List in week commencing 16.12.2013.

Order Date :- 6.11.2013

OP

 

 

 
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