Indra Dev Shukla vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 6871 ALL

Citation : 2013 Latest Caselaw 6871 ALL
Judgement Date : 6 November, 2013

Allahabad High Court

Indra Dev Shukla vs State Of U.P.& 3 Ors. on 6 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 58796 of 2013
 

 
Petitioner :- Indra Dev Shukla
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Abhishek Singh,Y.N.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri Y.K. Yadav, learned Standing Counsel, states that he has received instruction and requested that the matter may be taken up on Monday (11.11.2013) to enable him to file counter affidavit.

Put up on Monday (11.11.2013) as fresh.

Till the next date of listing, interim order shall continue.

Order Date :- 6.11.2013

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