Devendra Singh vs State Of U.P. & Others
2013 Latest Caselaw 2780 ALL

Citation : 2013 Latest Caselaw 2780 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Devendra Singh vs State Of U.P. & Others on 24 May, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL REVISION No. - 478 of 2013
 

 
Petitioner :- Devendra Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Kamlesh Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Office report indicates that notices issued to the opposite parties no.2 to 4 have not been returned back after service.

List this case after service of notice.

Order Date :- 24.5.2013

Mustaqeem.

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