Bundu & Others vs State Of U.P.
2013 Latest Caselaw 2779 ALL

Citation : 2013 Latest Caselaw 2779 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Bundu & Others vs State Of U.P. on 24 May, 2013

Bench: Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Criminal Misc. Correction Application No. 163450 of 2013
 
In 
 

 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2799 of 2012
 

 
Appellant :- Bundu & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Gaurav Kakkar,N.K. Trivedi
 
Counsel for Respondent :- Govt. Advocate,C.V.S.Raghuvansi
 

 
Hon'ble Anil Kumar Sharma,J.

Heard learned counsel for the applicant.

In 2nd line of 5th paragraph of the order dated 17.05.2013 S.T. number be written as '762' in place of '763'.

Correction has been made in the order.

Correction Application is, accordingly, allowed.

Order Date :- 24.5.2013

AHN

Download the LatestLaws.com Mobile App