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Pradeep Alias Gappu vs State Of U.P.
2013 Latest Caselaw 2778 ALL

Citation : 2013 Latest Caselaw 2778 ALL
Judgement Date : 24 May, 2013

Allahabad High Court
Pradeep Alias Gappu vs State Of U.P. on 24 May, 2013
Bench: Anil Kumar Sharma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE U/S 374 CR.P.C. No. - 636 of 2010
 

 
Appellant :- Pradeep Alias Gappu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Udai Chandani,Apul Misra,Madhu Ranjan Pandey,P.K.Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Anil Kumar Sharma,J.

Passed over on the illness slip of learned counsel for the appellant.

List in the week commencing 12.8.2013.

Order Date :- 24.5.2013

AHN

 

 

 
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