Harikishan & Another vs State Of U.P.
2013 Latest Caselaw 2777 ALL

Citation : 2013 Latest Caselaw 2777 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Harikishan & Another vs State Of U.P. on 24 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2120 of 2012
 

 
Appellant :- Harikishan & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajatshatru Pandey,Salil Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

List this appeal before a Bench of which one of us Vinod Prasad, J is sitting with Mushaffey Ahmad, J whenever it is formed.

Surrender affidavit filed on behalf of appellant No. 2 Narendra @ Nandi is taken on record.

List on 12.7.2013.

Order Date :- 24.5.2013

Priyanka

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