Amar Pal Singh vs Sri D.K. Misra Presently Posted As ...
2013 Latest Caselaw 2776 ALL

Citation : 2013 Latest Caselaw 2776 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Amar Pal Singh vs Sri D.K. Misra Presently Posted As ... on 24 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 801 of 2013
 

 
Petitioner :- Amar Pal Singh
 
Respondent :- Sri D.K. Misra Presently Posted As Divisional Director &Anr.
 
Petitioner Counsel :- P.C. Chauhan
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.49943 of 2013)

Affidavit is taken on record.

Order Date :- 24.5.2013

A.Nigam

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