Smt. Usha Devi vs State Of U.P. & Another
2013 Latest Caselaw 2764 ALL

Citation : 2013 Latest Caselaw 2764 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Smt. Usha Devi vs State Of U.P. & Another on 24 May, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL REVISION No. - 1720 of 2012
 

 
Petitioner :- Smt. Usha Devi
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- S.K. Dubey,Anand Kumar Pandey
 
Respondent Counsel :- Govt. Advocate,Chandrika Prasad,Hari Bans Singh
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the request of the learned counsel for the revisionist.

Order Date :- 24.5.2013

Mustaqeem.

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