Aftab Sayeed & 12 Ors. vs Dr. Lalit Verma
2013 Latest Caselaw 2760 ALL

Citation : 2013 Latest Caselaw 2760 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Aftab Sayeed & 12 Ors. vs Dr. Lalit Verma on 24 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1220 of 2013
 

 
Petitioner :- Aftab Sayeed & 12 Ors.
 
Respondent :- Dr. Lalit Verma
 
Petitioner Counsel :- Farooq Ahmad
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioners.

List in third week of July 2013.

Order Date :- 24.5.2013

A.Nigam

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