Ram Milan vs D.D.C. And Others
2013 Latest Caselaw 2749 ALL

Citation : 2013 Latest Caselaw 2749 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Ram Milan vs D.D.C. And Others on 24 May, 2013

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CONSOLIDATION No. - 347 of 1991
 

 
Petitioner :- Ram Milan
 
Respondent :- D.D.C. And Others
 
Petitioner Counsel :- V.K.Srivastava
 
Respondent Counsel :- A.H.Khan
 

 
Hon'ble Devendra Kumar Arora,J.

Case called out.

None appears to press this petition which relates to year 1991.

Shri A. H. Khan, learned counsel for opposite parties is present.

Writ Petition is dismissed for want of prosecution.

Interim Order, if any, stands vacated.

Order Date :- 24.5.2013

ashok

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