Smt. Shobhana Gupta vs State Of U.P. And Another
2013 Latest Caselaw 2743 ALL

Citation : 2013 Latest Caselaw 2743 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Smt. Shobhana Gupta vs State Of U.P. And Another on 24 May, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL REVISION No. - 1264 of 2012
 

 
Petitioner :- Smt. Shobhana Gupta
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- M.M.D. Agrawal
 
Respondent Counsel :- Govt. Advocate,Raj Singh
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the opposite party no.2 prays for and is granted four weeks' time to file counter affidavit. One week thereafter for filing rejoinder affidavit is granted to the learned counsel for the revisionist.

List this case in the week commencing 8th July, 2013.

Order Date :- 24.5.2013

Mustaqeem.

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