Smt. Manisha vs State
2013 Latest Caselaw 2741 ALL

Citation : 2013 Latest Caselaw 2741 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Smt. Manisha vs State on 24 May, 2013

Bench: Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- JAIL APPEAL No. - 4568 of 2011
 

 
Appellant :- Smt. Manisha
 
Respondent :- State
 
Counsel for Appellant :- From Jail,Abhishek Pandey,Naveen Kumar,Ram Surat Saroj
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Anil Kumar Sharma,J.

On the request of learned counsel for the appellant, list in the week commencing 29.7.2013.

Order Date :- 24.5.2013

AHN

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