Tirthraj vs O.P. Dixit Director U.P. ...
2013 Latest Caselaw 2736 ALL

Citation : 2013 Latest Caselaw 2736 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Tirthraj vs O.P. Dixit Director U.P. ... on 24 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 2485 of 2012
 

 
Petitioner :- Tirthraj
 
Respondent :- O.P. Dixit Director U.P. Vigilance Establishment 3 & Anr.
 
Petitioner Counsel :- Atul Kumar Yadav,Anoop Vajpayee
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.49939 of 2013)

This application seeks discharge of the contempt notice on the ground that the order of the writ court dated 28.2.2012 had been complied with by the respondents in November, 2012.

List this case on 09.7.2012.

Order Date :- 24.5.2013

A.Nigam

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