Laxman vs State Of U.P.
2013 Latest Caselaw 2735 ALL

Citation : 2013 Latest Caselaw 2735 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Laxman vs State Of U.P. on 24 May, 2013

Bench: Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 716 of 2010
 

 
Appellant :- Laxman
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- H.C. Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Anil Kumar Sharma,J.

Passed over on the illness slip of Sri H.C. Mishra, learned counsel for the appellant.

List in the next cause list.

Order Date :- 24.5.2013

AHN

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