Surendra & Others vs State Of U.P.
2013 Latest Caselaw 2734 ALL

Citation : 2013 Latest Caselaw 2734 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Surendra & Others vs State Of U.P. on 24 May, 2013

Bench: Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 427 of 2013
 

 
Appellant :- Surendra & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sushil Kumar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Anil Kumar Sharma,J.

Passed over on the illness slip of Sri Pranay Krishna, learned counsel for the respondent.

List alongwith Criminal Appeal No.1016 of 2013 in the week commencing 22.7.2013.

Order Date :- 24.5.2013

AHN

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