Ram Baran Bari vs Shekh Tajamul Husain Basic ...
2013 Latest Caselaw 2732 ALL

Citation : 2013 Latest Caselaw 2732 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Ram Baran Bari vs Shekh Tajamul Husain Basic ... on 24 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 2818 of 2012
 

 
Petitioner :- Ram Baran Bari
 
Respondent :- Shekh Tajamul Husain Basic Shiksha Adhikari Pratapgarh
 
Petitioner Counsel :- Girish Chandra Sinha,Mayank Sinha
 
Respondent Counsel :- Pradeep Kumar Singh Bisen
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list petition in second week of July 2013.

Order Date :- 24.5.2013

A.Nigam

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