Nar Singh (Short Term Bail) vs State Of U.P.
2013 Latest Caselaw 2729 ALL

Citation : 2013 Latest Caselaw 2729 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Nar Singh (Short Term Bail) vs State Of U.P. on 24 May, 2013

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- BAIL No. - 2767 of 2013
 

 
Petitioner :- Nar Singh (Short Term Bail)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Raj Baksh Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

This applicant is disposed of as not pressed.

Order Date :- 24.5.2013

RPD

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