Mohd. Arif And Ors. vs The State Of U.P And Anr.
2013 Latest Caselaw 2719 ALL

Citation : 2013 Latest Caselaw 2719 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Mohd. Arif And Ors. vs The State Of U.P And Anr. on 24 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 3403 of 2012
 

 
Petitioner :- Mohd. Arif And Ors.
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Ramakar Shukla
 
Respondent Counsel :- Govt. Advocate,Brijesh Yadav,M P Yadav
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.50543/13)

The court has been informed that the non-applicant has been intimated through his counsel.

List in second week of July 2013.

Let a notice be sent to the counsel concerned in regard to the order passed today.

Order Date :- 24.5.2013

A.Nigam

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