Smt. Manju Bharti And Another vs State Of U.P. And Others
2013 Latest Caselaw 2697 ALL

Citation : 2013 Latest Caselaw 2697 ALL
Judgement Date : 23 May, 2013

Allahabad High Court

Smt. Manju Bharti And Another vs State Of U.P. And Others on 23 May, 2013

Bench: Shiva Kirti Singh, Chief Justice, Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 44713 of 2012
 

 
Petitioner :- Smt. Manju Bharti And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K.M. Asthana
 
Respondent Counsel :- C.S.C.,M.K. Gupta,Nisheeth Yadav,S.D. Singh
 

 
Hon'ble Shiva Kirti Singh,Chief Justice
 
Hon'ble Dilip Gupta,J.

Even though copy of the counter affidavit and supplementary counter affidavit filed on behalf of respondent no.6 was served on learned counsel for the petitioners on 18th October, 2012, rejoinder affidavit has not been filed till date.

List this petition in the next cause list by which time, the petitioners may file the rejoinder affidavit. Interim order shall continue till the next date of listing.

Order Date :- 23.5.2013

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