Smt. Sunita Kumari Vaish (W.P. ... vs State Of U.P. Thru. Prin. Secy. ...
2013 Latest Caselaw 2696 ALL

Citation : 2013 Latest Caselaw 2696 ALL
Judgement Date : 23 May, 2013

Allahabad High Court

Smt. Sunita Kumari Vaish (W.P. ... vs State Of U.P. Thru. Prin. Secy. ... on 23 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- REVIEW PETITION No. - 246 of 2012
 

 
Petitioner :- Smt. Sunita Kumari Vaish (W.P. 1049 S/S 2002
 
Respondent :- State Of U.P. Thru. Prin. Secy. Medical Health & Family&Ors.
 
Petitioner Counsel :- Rakesh Kumar Singh
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List in next cause list.

Order Date :- 23.5.2013

A.Nigam

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