Raja Ram & Others vs State Of U.P., Thru. Prin. Secy., ...
2013 Latest Caselaw 2695 ALL

Citation : 2013 Latest Caselaw 2695 ALL
Judgement Date : 23 May, 2013

Allahabad High Court

Raja Ram & Others vs State Of U.P., Thru. Prin. Secy., ... on 23 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 6348 of 2012
 

 
Petitioner :- Raja Ram & Others
 
Respondent :- State Of U.P., Thru. Prin. Secy., Rajya Sampatti Anubhag-I &
 
Petitioner Counsel :- Arvind Kumar Vishwakarma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.49518 of 2013)

Let the main petition be listed alongwith Writ Petition No.5168(SS) of 2008 in second week of July 2013.

Order Date :- 23.5.2013

A.Nigam

Download the LatestLaws.com Mobile App