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Y. Rajeev Reddy And Ors. vs Pecial Judge E.C Act/ Additional ...
2013 Latest Caselaw 2691 ALL

Citation : 2013 Latest Caselaw 2691 ALL
Judgement Date : 23 May, 2013

Allahabad High Court
Y. Rajeev Reddy And Ors. vs Pecial Judge E.C Act/ Additional ... on 23 May, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 1451 of 2012
 

 
Petitioner :- Y. Rajeev Reddy And Ors.
 
Respondent :- Pecial Judge E.C Act/ Additional D.J.Lko.And Ors.
 
Petitioner Counsel :- Rajesh Singh Chauhan
 
Respondent Counsel :- G.A.,Hari Mohan Mathur
 

 
Hon'ble Ajai Lamba,J.

(C.M.A. No.49457 of 2013)

This application seeks recall of order dated  26.4.2013. 

The order has been passed on the criminal side while considering the facts and circumstances of the case in context of the law laid down by the Hon'ble Supreme Court of India.

Under such circumstances, no case for recall of the order is made out.

This application for recall of order is accordingly dismissed.

Order Date :- 23.5.2013

A.Nigam

 

 

 
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