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Shresyash Gramin Bank vs Sarnam Singh (Major) And Others
2013 Latest Caselaw 2688 ALL

Citation : 2013 Latest Caselaw 2688 ALL
Judgement Date : 23 May, 2013

Allahabad High Court
Shresyash Gramin Bank vs Sarnam Singh (Major) And Others on 23 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 531 of 2008
 

 
Appellant :- Shresyash Gramin Bank
 
Respondent :- Sarnam Singh (Major) And Others
 
Counsel for Appellant :- P.C. Srivastava
 
Counsel for Respondent :- A.K. Singh,J.P.Prasad
 

 
Hon'ble Rajes Kumar,J.

Case called out. Sri A.K. Singh, learned counsel appearing on behalf of the owner of the vehicle, who prayed two weeks time to file counter affidavit on the last occasion, is not present.

List in the next cause list i.e. on 30.5.2013.

Order Date :- 23.5.2013

OP

 

 

 
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