John Augestin Charles vs Deep Chandra Agarwal And Another
2013 Latest Caselaw 2687 ALL

Citation : 2013 Latest Caselaw 2687 ALL
Judgement Date : 23 May, 2013

Allahabad High Court

John Augestin Charles vs Deep Chandra Agarwal And Another on 23 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3410 of 2012
 

 
Appellant :- John Augestin Charles
 
Respondent :- Deep Chandra Agarwal And Another
 
Counsel for Appellant :- Atul Dayal
 
Counsel for Respondent :- M.K.Gupta,Niraj Tiwari,S.K.Tyagi
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the respondent states that the counsel for the appellant is repeatedly seeking adjournment. Today again an adjournment has been sought on the ground that his cases are adjourned by the order of the Hon'ble the Chief Justice upto 31.5.2013.

List on 8.7.2013 peremptorily.

Order Date :- 23.5.2013

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