Citation : 2013 Latest Caselaw 2662 ALL
Judgement Date : 23 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CONTEMPT No. - 896 of 2013 Petitioner :- Kumari Neetu Singh Respondent :- Sri Gyanendra Pratap Singh Bhadoiya & Another Petitioner Counsel :- R.K. Maurya Hon'ble Ajai Lamba,J.
Affidavit has been filed in court on behalf of respondent no.1, which is taken on record.
In the contention of the learned counsel appearing for the respondent, order of this court at issue has been complied.
Learned counsel appearing for the petitioner disputes this position.
List on 08.7.2013.
Sri S.K. Warsi, Advocate, has put in appearance for the respondents.
Let his name be shown in the list as counsel for the respondents.
Appearance of the respondents shall remain exempted.
Order Date :- 23.5.2013
A.Nigam
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