Citation : 2013 Latest Caselaw 2601 ALL
Judgement Date : 22 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 28308 of 2013 Petitioner :- Sarju Prasad Respondent :- Smt. Tabassusum Gazala Petitioner Counsel :- Saurabh Raj Srivastava Hon'ble Rajes Kumar,J.
Sri Ajay Kumar Singh and Sri Ashish Kumar Singh, Advocates filed their Vakalatnama on behalf of sole respondent. The same may be placed on record.
The case is released.
Lay before another Bench after obtaining nomination from Hon'ble the Chief Justice, if possible as fresh on 24.5.2013.
Order Date :- 22.5.2013
OP
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