Anand Kumar Patel vs State Of U.P.And Others
2013 Latest Caselaw 2599 ALL

Citation : 2013 Latest Caselaw 2599 ALL
Judgement Date : 22 May, 2013

Allahabad High Court

Anand Kumar Patel vs State Of U.P.And Others on 22 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 46561 of 2012
 

 
Petitioner :- Anand Kumar Patel
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- K.M.Tripathi
 
Respondent Counsel :- C.S.C.,Anuj Kumar
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that he has filed a compliance affidavit on 17.5.2013. The same is not on record. Office is directed to place the same on record and list the matter again.

Order Date :- 22.5.2013

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