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Phool Chand And 2 Others vs State Of U.P. Thru Secy. And 5 ...
2013 Latest Caselaw 2598 ALL

Citation : 2013 Latest Caselaw 2598 ALL
Judgement Date : 22 May, 2013

Allahabad High Court
Phool Chand And 2 Others vs State Of U.P. Thru Secy. And 5 ... on 22 May, 2013
Bench: Shiva Kirti Singh, Chief Justice, Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 25631 of 2013
 

 
Petitioner :- Phool Chand And 2 Others
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Petitioner Counsel :- Anand Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shiva Kirti Singh,Chief Justice
 
Hon'ble Dilip Gupta,J.

Mr. K.P.S. Yadav, learned counsel for respondent no.5 prays for listing of the matter under the same heading day after tomorrow.

As prayed, list the matter in the supplementary list of fresh cases on 24th May, 2013.

Order Date :- 22.5.2013

SK

 

 

 
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