Dharma Chandra Mishra vs State Of U.P.& 7 Ors.
2013 Latest Caselaw 2594 ALL

Citation : 2013 Latest Caselaw 2594 ALL
Judgement Date : 22 May, 2013

Allahabad High Court

Dharma Chandra Mishra vs State Of U.P.& 7 Ors. on 22 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 20742 of 2013
 

 
Petitioner :- Dharma Chandra Mishra
 
Respondent :- State Of U.P.& 7 Ors.
 
Petitioner Counsel :- Santosh Kumar Pandey,S.P.Singh Parmar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

List in second week of July, 2013.

Order Date :- 22.5.2013

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