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Kallu @ Brijesh Kumar vs Abhishek Kumar Shukla And Others
2013 Latest Caselaw 2592 ALL

Citation : 2013 Latest Caselaw 2592 ALL
Judgement Date : 22 May, 2013

Allahabad High Court
Kallu @ Brijesh Kumar vs Abhishek Kumar Shukla And Others on 22 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 464 of 2013
 

 
Appellant :- Kallu @ Brijesh Kumar
 
Respondent :- Abhishek Kumar Shukla And Others
 
Counsel for Appellant :- S.D. Ojha
 

 
Hon'ble Rajes Kumar,J.

This appeal is cognizable by the Division Bench.

List before the Division Bench for admission.

Order Date :- 22.5.2013

OP

 

 

 
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