Parvez vs State Of U.P.
2013 Latest Caselaw 2584 ALL

Citation : 2013 Latest Caselaw 2584 ALL
Judgement Date : 22 May, 2013

Allahabad High Court

Parvez vs State Of U.P. on 22 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 6636 of 2010
 

 
Appellant :- Parvez
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Daga,Nazrul Islam Jafri
 
Counsel for Respondent :- Govt. Advocate,Kameshwar Singh
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Office has not sent the record.

List in the next cause list along with trial court record.

Order Date :- 22.5.2013

Priyanka

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